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State of West Bengal - Section

Section 17 in The West Bengal Valuation Board Act, 1978

17. Production and inspection of accounts and documents.

- The Board or any of its officer authorised by the Board may, subject to such conditions as may be prescribed, require the owner or the occupier of any land or building to produce before the Board or such officer within such time as the Board or such officer may fix any accounts, registers or documents or to furnish any information relating thereto as may be considered necessary for the purpose of this Act and the owner or the occupier shall comply with such requisition.