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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(g) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(g)that it shall fulfill the minimum criteria in terms of programme, faculty, infrastructure facilities, financial viability etc., laid down from time to lime by the regulatory bodies;