Central Administrative Tribunal - Delhi
Dharmender Kumar vs Govt. Of Nct Of Delhi on 4 June, 2010
Central Administrative Tribunal Principal Bench, New Delhi O.A.No.1910/2010 Friday, this the 4th day of June 2010 Honble Shri Shanker Raju, Member (J) Honble Dr. Veena Chhotray, Member (A) Dharmender Kumar Aged about 53 years s/o late Shri Kundan Lal Suman r/o A-160, Pul Pralahad Pur New Delhi-44 ..Applicant (By Advocate: Shri S K Gupta) Versus 1. Govt. of NCT of Delhi Through its Chief Secretary IP Estate, Delhi Secretariat, New Delhi 2. Commissioner of Police Police Headquarters MSO Building, IP Estate New Delhi 3. Ms. Geeta Rani Verma Additional Deputy Commissioner of Police II South East District, Sarita Vihar New Delhi ..Respondents O R D E R (ORAL)
Shri Shanker Raju:
Finalization of departmental inquiry, which is pending since 2006, is the claim of the applicant.
2. We direct disposal of this OA with a direction to the respondents to complete the inquiry within a period of three months from the date of receipt of a copy of this order, with utmost cooperation by the applicant. Let a copy of this order along with OA be sent to the respondents.
( Dr. Veena Chhotray) ( Shanker Raju ) Member (A) Member (J) /sunil/