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Central Administrative Tribunal - Delhi

Dharmender Kumar vs Govt. Of Nct Of Delhi on 4 June, 2010

      

  

  

 Central Administrative Tribunal
Principal Bench, New Delhi

O.A.No.1910/2010

Friday, this the 4th day of June 2010

Honble Shri Shanker Raju, Member (J)
Honble Dr. Veena Chhotray, Member (A)

Dharmender Kumar
Aged about 53 years
s/o late Shri Kundan Lal Suman
r/o A-160, Pul Pralahad Pur
New Delhi-44
..Applicant
(By Advocate: Shri S K Gupta)

Versus

1.	Govt. of NCT of Delhi
	Through its Chief Secretary
	IP Estate, Delhi Secretariat, 
	New Delhi


2.	Commissioner of Police
	Police Headquarters
	MSO Building, IP Estate
	New Delhi

3.	Ms. Geeta Rani Verma
	Additional Deputy Commissioner of Police II
	South East District, Sarita Vihar
	New Delhi
..Respondents 

O R D E R (ORAL)

Shri Shanker Raju:

Finalization of departmental inquiry, which is pending since 2006, is the claim of the applicant.

2. We direct disposal of this OA with a direction to the respondents to complete the inquiry within a period of three months from the date of receipt of a copy of this order, with utmost cooperation by the applicant. Let a copy of this order along with OA be sent to the respondents.

( Dr. Veena Chhotray)					  ( Shanker Raju )
  Member (A)						      Member (J)

/sunil/