Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(5) in The Maharashtra Co-Operative Societies Act, 1960 (5)"bye-laws" means bye-laws registered under this Act and for the time being in force and includes registered amendments of such bye-laws;
