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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(viii) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(viii)the General Manager of the Local Head Office of the State Bank of India or his nominee not below the rank of Regional Manager;