Himachal Pradesh High Court
Radha Devi vs . Secretary, Health & Ors on 22 August, 2023
Author: Virender Singh
Bench: Virender Singh
Radha Devi Vs. Secretary, Health & ors RSA No. 127 of 2016 .
22.8.2023 Present: Mr. Himanshu Kapila, Advocate vice Mr. Manohar Lal Sharma, Advocate, for the appellant.
Mr. Tejasvi Sharma and Mr. Mohinder Zharaick, Additional Advocates General with Ms. Leena Guleria and Ms. Sunaina, Deputy Advocates General, for the respondents-State.
of In view of the request made by learned vice counsel for the appellant, list for hearing on 3.10.2023.
rt (Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:37:47 :::CIS