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Chattisgarh High Court

M.B. Bhaduri And Company vs State Of Chhattisgarh 75 Wpc/3391/2018 ... on 15 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                      WPC No. 3290 of 2018

   M.B. Bhaduri and Company Versus State of Chhattisgarh




15/01/2019

Shri Siddharth Shukla, counsel for the petitioner.

Shri Rajesh Singh, Deputy GA for the State. As prayed, list along with WPC No.3194/2018 on 13.2.2019.

Sd/-

Judge (Prashant Kumar Mishra) Barve