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Gujarat High Court

Principal Commissioner, Central Gst ... vs Rajpath Club Ltd on 4 April, 2019

Author: Harsha Devani

Bench: Harsha Devani, Bhargav D. Karia

       C/SCA/1889/2017                                   IA ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


       MISC. CIVIL APPLICATION (FOR RECALL) NO. 1 of 2019
         In R/SPECIAL CIVIL APPLICATION NO. 1889 of 2017
                              With
 MISC. CIVIL APPLICATION (FOR EXTENSION OF TIME) NO. 1 of 2019
         In R/SPECIAL CIVIL APPLICATION NO. 1321 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 7309 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 8553 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 9268 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 9365 of 2019
                              With
               F/CIVIL APPLICATION NO. 4690 of 2019
                              With
               F/CIVIL APPLICATION NO. 4691 of 2019
                              With
               F/CIVIL APPLICATION NO. 4693 of 2019
                              With
               F/CIVIL APPLICATION NO. 4694 of 2019
                              With
                  F/TAX APPEAL NO. 5987 of 2019
                              With
                  F/TAX APPEAL NO. 6579 of 2019
                              With
                  F/TAX APPEAL NO. 6703 of 2019
                              With
                  F/TAX APPEAL NO. 6706 of 2019
                              With
                  F/TAX APPEAL NO. 6880 of 2019
                              With
                  F/TAX APPEAL NO. 9187 of 2019
                              With
                  F/TAX APPEAL NO. 9584 of 2019
                              With
                  F/TAX APPEAL NO. 9650 of 2019
                              With
                  F/TAX APPEAL NO. 9652 of 2019
==========================================================

WESTERN AGRI SEEDS LTD.

C/SCA/1889/2017 IA ORDER Versus STATE OF GUJARAT ========================================================== Appearance:

MS VAIBHAVI K PARIKH for the PETITIONER(s) No. ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI and HONOURABLE MR. JUSTICE BHARGAV D. KARIA Date : 04/04/2019 IA ORDER (PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Office objections to be removed on or before 26.4.2019, failing which, the matters will stand dismissed for non­ prosecution.

Registry to place a copy of this order in each matter.

(HARSHA DEVANI, J) (BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 2 of 2 Downloaded on : Wed Jul 03 11:27:10 IST 2019