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Delhi High Court - Orders

Carnet Elias Fernandes & Ors vs State & Ors on 14 March, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~12 & 13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
                                                CARNET ELIAS FERNANDES & ORS.                                                    ..... Petitioners
                                                                                      Through:                 Mr. Shivam Bedii and Ms. Gargi
                                                                                                               Singh, Advocates

                                                                                      versus

                                                STATE & ORS.                                                                    ..... Respondents
                                                                                      Through:                 Mr. Naresh Kumar Chahar, APP for
                                                                                                               the State.
                                                                                                               Mr. M.K. Upadhyay, Advocate for R-
                                                                                                               2

                                    (13)
                                    +    CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
                                                CARNET ELIAS FERNANDES & ORS.                                                    ..... Petitioners
                                                                                      Through:                 Mr. Shivam Bedii and Ms. Gargi
                                                                                                               Singh, Advocates

                                                                                      versus

                                                STATE & ORS.                                                                    ..... Respondents
                                                                                      Through:                 Mr. Naresh Kumar Chahar, APP for
                                                                                                               the State.
                                                                                                               Mr. M.K. Upadhyay, Advocate for R-
                                                                                                               2

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 14.03.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 02:24:12

1. Respondents state that since the petitioners are trying to settle the matter, adjournment is not opposed, at this stage.

2. At request, list on 28.08.2024.

3. Interim order(s), if any, to continue.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J MARCH 14, 2024/ns Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 02:24:12