Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(3) in Rubber Rules, 1955 (3)The proposed expenditure under each head shall be further classified under the following Sub-heads(i)Pay of officers(ii)Pay of establishment(iii)Allowances, honoraria, etc.(iv)Other charges, contingencies, etc.
