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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)specify the space which shall intervene between any new or enlarged building and the building next adjacent or any road in the village.