Section 2(30) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017
(30)"Sponsoring body" in relation to a University established under this Act means,-(i)a society "not for profit" registered under the Societies Registration Act, 1860 (Central Act No.21 of 1860) or the Andhra Pradesh Societies Registration Act, 2001 (Act No.35 of 2001): or(ii)a public trust "not for profit" registered under the Indian Trusts Act, 1882: (Central Act No.2 of 1882) or(iii)any other society or trust "not for profit" registered as above and formed by consortia of academic institution(s), industry and/or educational societies; or(iv)any company registered under section 8 of the Companies Act, 2013 (Central Act No.13 of 2013); or(v)any company other than the company mentioned in item (iv), with such limitations as specified by the Government from time to time.
