Section 130(3)(b) in Uttarakhand Panchayati Raj Act, 2016

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State of Uttarakhand - Subsection

Section 130(3)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)An election to constitute a Gram Panchayat, Kshettra panchayat and Zila Panchayat shall be completed-

(i)before the expiry of its duration specified in clause (a);

(ii)before the expiration of a period of six months from the date of its dissolution :