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[Cites 0, Cited by 4] [Section 70(1)] [Section 70] [Entire Act]

State of Karnataka - Subsection

Section 70(1)(c) in Karnataka Co-Operative Societies Act, 1959

(c)between the society or its committee and any past committee, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or