Allahabad High Court
State Of U.P. vs Rajpal Singh Gurjar on 27 September, 2021
Bench: Surya Prakash Kesarwani, Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL No. - 381 of 2019 Appellant :- State of U.P. Respondent :- Rajpal Singh Gurjar Counsel for Appellant :- G.A. Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Gautam Chowdhary,J.
As prayed, put up in the additional cause list before appropriate bench on 22.10.2021.
Order Date :- 27.9.2021 RPD