Himachal Pradesh High Court
M/S Biogenetic Drugs Pvt. Ltd. vs . Mohan Lal on 13 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Biogenetic Drugs Pvt. Ltd. vs. Mohan Lal .
LPA No. 206/202213.1.2023 Present: Ms. Anubhuti Sharma, Advocate, for the appellant.
Mr. Nishant Khidtta, Advocate, for the respondent.
Caveat Petition No. 555/2022 Since the caveator has appeared, therefore, the caveat is discharged. Application stands disposed of.
LPA No. 205/2022Admit. List along with LPA Nos., 203, 205, 212, 206/2022, 3/2023, CMP(M) Nos. 1705, 1703 & 1738/2022.
CMP No. 18210/2022 Heard. Subject to the appellant/applicant's depositing the amount in question in the registry of this Court qua the respondent within a period of eight weeks, operation and execution of the impugned order dated 28.10.2022 is ordered to be stayed. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 13.1.2023 (pankaj) ::: Downloaded on - 13/01/2023 20:38:05 :::CIS