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[Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(10)(aa) in Kerala Factories Rules, 1957

(aa)A staircase shall not be arranged round a lift shaft unless the latter is totally enclosed by a material having a fire-resistance rating not lower than that of the type of construction of the former.