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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(iii)Category-C (25% of the sanctioned intake of the Seats) - Management Seats: - Seats to be filled up by the respective management of the college/ institution through any rational and transparent method of selection devised by itself subject to fulfillment of the eligibility criteria prescribed by the Medical Council of India/Dental Council of India / Government of India/ State Government/NTR University of Health Sciences, A.P. Vijayawada or if the institution (s) concerned so desire, by the committee of admissions constituted by competent authority or by the management committee.