Delhi High Court - Orders
Gem Sanitary Appliances Pvt. Ltd vs The Commissioner, Vat on 12 March, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~5, 18 to 23, 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 44/2023 & CM APPL. 55914/2023
GEM SANITARY APPLIANCES PVT. LTD.
..... Appellant
Through: Mr. Rajesh Jain, Mr. Virag Tiwari,
Mr. Mudit Gupta, Ms. Nidhi Gupta,
Mr. Mukul Gupta, Mr. Ramashish
and Ms. Tanya Saraswat, Advocates.
versus
THE COMMISSIONER, VAT
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ ST.APPL. 63/2014
H.G. INTERNATIONAL ..... Petitioner
Through: Mr. Varun Nischal with Mr. Arif
Ahmed Khan, Advcoate.
versus
THE COMMISSIONER OF TRADE AND TAXES, DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ VAT APPEAL 30/2022 & CM APPL. 38967/2022
M/S CARDIO FITNESS INDIA PVT. LTD. THROUGH ITS A.R.
TANNU ARORA ..... Appellant
Through: Mr. A.K. Babbar and Mr. B.K.
Tripathi, Advs.
versus
COMMISSIONER OF DELHI VALUE ADDED TAX & ORS.
..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/03/2024 at 21:04:30
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ VAT APPEAL 36/2022
M/S SUPER STATIONERS ..... Appellant
Through: Mr. Ruchir Bhatia, Mr. Sumit
K. Batra and Mr. Naunidh S.
Arora, Advs.
versus
COMMISSIONER OF TRADE AND TAXES, DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ VAT APPEAL 39/2022
MEGHAAARIKA INTERNATIONAL PVT LTD FORMERLY
RITZY INTERNATIONAL PVT LTD ..... Appellant
Through: Mr. Ruchir Bhatia, Mr. Kivan
Aggarwal and Ms. Deeksha Gupta,
Advocates.
versus
COMMISSINER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ VAT APPEAL 13/2023
UNIQUE COLLECTION INDIA PVT LTD ..... Appellant
Through: Mr. Ruchir Bhatia, Mr. Kivan
Aggarwal and Ms. Deeksha Gupta,
Advocates.
versus
COMMISSIONER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/03/2024 at 21:04:30
Samridhi Vats, Advocates.
+ VAT APPEAL 9/2023 & CM APPL. 25345/2023
INDUS VALLEY TRADING P LTD ..... Appellant
Through: Mr. Ruchir Bhatia, Mr. Kivan
Aggarwal and Ms. Deeksha Gupta,
Advocates.
versus
COMMISSIONER OF TRADE AND TAXES DELHI
..... Respondent
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Samridhi Vats, Advocates.
+ VAT APPEAL 6/2022 & CM APPL. 23862/2022
R K OVERSEAS ..... Appellant
Through: Mr. Varun Nischal with Mr. Arif
Ahmed Khan, Advcoate.
versus
COMMISSIONER OF TRADE TAXES & ORS. ..... Respondents
Through: Mr Anuj Aggarwal, ASC.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 12.03.2024 At request of learned counsel for the petitioner, list for further arguments on 25.04.2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J MARCH 12, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2024 at 21:04:31