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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(14) in The Haryana Transmission and Bulk Supply Licence

14.2The Commission may publish an order authorising the Licensee to exercise any power or authority which could be given to the Licence under the Indian Electricity Act, 1910 (9 of 1910) and the Electricity (Supply) Act, 1948 (54 of 1948).