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State of Madhya Pradesh - Section

Section 37 in The M.P. Stamp Rules 1942

37. [ Procedure when stamps of the required denomination are not in stock. [Substituted by Notification No. 2-37-1980-VI-R-4229, dated 21-8-1984.]

- When no sheet of the value required be in stock the vendor shall supply the applicant with the smallest number of sheets which he can furnish, so as to make up the required value.]