Section 39 in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018
39. Penalty and adjudication.
- The imposition of penalty, if any, on the point of presence or any person concerned shall be in accordance with the provisions of the Act and the Pension Fund Regulatory and Development Authority (Procedure for Inquiry by Adjudicating Officer) Regulations, 2015, as amended.
