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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(3)If the applicant fails to rectify the defect within the stipulated time, the Registrar may, by order decline to register the application and inform the Chairman accordingly.