Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 19 in The Rubber Act, 1947 19. Fees for special licences. The Board may levy such fees as may be prescribed for the issue and renewal of special licences under section 14, [or section 15] [Substituted by Rubber (Amendment) Act, 2009 (4 of 2010)].
