Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443] [Entire Act] State of Uttar Pradesh - Subsection Section 443(2) in The U.P. Co-operative Societies Rules, 1968 (2)Where the number of valid nominations exceeds the number of persons to be elected, the Election Officer shall arrange for taking poll on the date fixed.
