Andhra Pradesh High Court - Amravati
M/S. Vapi Care Pharma Pvt.Ltd., 2 Others vs The State Of A.P. on 23 October, 2025
03 HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI 71 34 MAIN CASE: Crl.R.C.No.1680 of 2008 82 PROCEEDING SHEET 03 46 Sl. OFFICE 73 DATE ORDER No. NOTE 01 24
13. 23.10.2025 TMR, J 56 At the request of learned counsel for the petitioner, list 56 79 the matter after two weeks.
21 25 89________ 31 TMR, J MKK 34 57 89 48 65 42 33 45 69 12 34 72 01 24 96 57 89 70 12 54 15 01 74 32 69 87 65 32 02 39 34