Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] Greater Bengaluru City Corporation - Section 318(28) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (28)for the sanitary control and supervision of factories and places usedfor any of the purposes and of any trade or manufacture carried on therein
