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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(3)(a) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(a)[ direct a local inquiry to be made by a Committee consisting of the following members namely:- [[Clause (a) was substituted by Maharashtra 14 of 2003, Section 10, (w.e.f. 3.3.2003).