Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 451] [Entire Act] Union of India - Subsection Section 451(a) in Indian Telegraph Rules, 1951 (a)[ The charges for trunk calls between exchanges situated in the same Short Distance Charging Area and between exchanges located outside the local area but with common border shall be at the rate, specified in item 'A' of the Table I hereunder,
