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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(1) in Orissa Municipal Rules, 1953

(1)In the form of budget estimate and the quarterly and annual accounts to be prepared for publication all sums received by the Council shall be treated as forming one general municipal fund, but in appropriating the funds at its disposal, the Council shall maintain a separate account in Form No. IV showing the receipt charges and balance on account of each of the latrine, water, lighting, drainage and education tax