Punjab-Haryana High Court
Ryan International School Sector 21-B ... vs State Of Haryana And Ors on 11 September, 2015
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 19254 of 2015
Date of decision: 11.092015
Ryan International School ....Petitioner(s)
Versus
State of Haryana and others ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
Present: Mr. Romy Chacko, Advocate,
and Mr. Rohit Kapoor, Advocate,
for the petitioner.
G.S.SANDHAWALIA, J. (Oral)
Counsel for the petitioner does not press the present writ petition and prays for withdrawal of the same with liberty to file a fresh one on the same cause of action with better particulars.
Ordered accordingly.
11.09.2015 (G.S. SANDHAWALIA)
shivani JUDGE
SHIVANI GUPTA
2015.09.14 14:50
I attest to the accuracy and
integrity of this document
Chandigarh