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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Sikkim - Subsection

Section 80(2)(g) in Sikkim Shops and Commercial Establishments Act, 1983

(g)fixing times, and methods for cleaning the establishments, fixing standards and methods for ventilation, and prescribing such establishments as are to be exempted from the provisions of, and, precautions against fire to be taken in this Act;