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State of Andhra Pradesh - Section
Section 4 in Andhra Pradesh Skill Development Fund Rules, 2012
4. Constitution of Management Committee.
- For the Management and administration of the Fund and to strengthen the present fund system, Management Committee consisting of the following official on such terms and condition as it deems fit is constituted:-| Principal Secretary to Government, RuralDevelopment, PR & RD Dept., | : | Chairman & Ex. Officio Member |
| (i) Mission Director, REEMAP | : | Secretary & Ex. Officio Member |
| (ii) Secretary, Finance / nominee | : | Member |
| (iii) Sub-Mission Heads on rotation basis -one at a time (to benominated by Chairman of the Committee) | : | Member |