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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(5)(i) in The Andhra Pradesh Value Added Tax Act, 2005

(i)[every dealer opting to pay tax under sub-section (8A) of Section 4.] [Added by Act No. 4 of 2009, w.e.f. 1-5-2009.]