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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(2A) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2A)[ Any person whose name is entered in the list of voters shall be a proposer or seconder, as the case may be, for nominating a candidate at election.] [Sub-rule (2A) was added by G.N. of 7.6.1990.]