Section 43(1) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(1)In the case of an employee of the Commission retiring in accordance with the provisions of these regulations before completing qualifying service of 10 years the amount of service gratuity shall be the appropriate amount as set out below, namely :

Completedsix monthly periods of qualifying service	Scaleof service gratuity
1	2
1	1-2/12	MonthsEmoluments
2	1	,
3	1-1/2	,
4	2	,
5	2-1/2	,
6	3	,
7	3-1/2	,
8	4	,
9	4-3/8	,
10	4-3/4	,
11	5-1/8	,
12	5-1/2	,
13	5-7/8	,
14	6-1/4	,
15	6-5/8	,
16	7	,
17	7-3/8	,
18	7-3/4	,
19	8-1/8

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 43(1) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984