Delhi High Court - Orders
Symrise Ag vs The Assistant Controller Of Patents And ... on 8 April, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 2/2026 & I.A. 1593/2026
SYMRISE AG .....Appellant
Through: Ms. Vindhya S. Mani and Ms. Ardra
Goodwin, Advocates.
versus
THE ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
.....Respondent
Through: Ms. Nidhi Raman, CGSC with Mr.
Om Ram and Ms. Nikita Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.04.2026
1. Reply is stated to have been filed by the Respondent on 07.04.2026, however, the same is not on record.
2. Let the same be brought on record within one week from today, failing which it will not be taken on record.
3. Rejoinder, if any, be filed before the next date of hearing.
4. List on 27.07.2026.
JYOTI SINGH, J APRIL 8, 2026/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2026 at 21:16:07