Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Foreign Aircraft (Exemption From Taxes And Duties On Fuel And Lubricants) Act, 2000 (b)"Convention" means the Convention on International Civil Aviation opened for signatures at Chicago on the 7th December, 1944.
