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Union of India - Section

Section 9 in The All India Council For Technical Education Act, 1987

9. Authentication of orders and other instruments of the Council .-All orders and decisions of the Councils shall be authenticated by the signature of the Chairman or any other member authorised by the Council in this behalf, and all other instruments issued by the Council shall be authenticated by the signature of the Member-Secretary or any other officer of the Council authorised in like manner in this behalf.