Section 8 in The Investigation of High Quality Counterfeit Indian Currency Offences Rules, 2013
8. Review of security features.
- The Bharatiya Reserve Bank Note Mudran Private Limited, and Security Printing and Minting Corporation of India Limited, shall annually conduct a review of the counterfeit currency analysed by them during the period, and submit a report to Reserve Bank of India for recommending to the Central Government, revisions to the Third Schedule.
