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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 20(1)(e) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(e)units of real estate investment trusts, infrastructure investment trusts and units of Category III Alternative Investment Funds registered with the Board;