Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Nagaland - Subsection Section 32(5) in The Nagaland University Act, 1989 (5)The audited annual accounts after having been laid before both Houses of Parliament shall be published in the Gazette of India.
