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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(b) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(b)in case the number of eligible applicants on any occasion is more than the capacity available in a home for admission, selection of inmates will be made in the following manner :-