Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 404(4)] [Section 404] [Entire Act] State of Jharkhand - Subsection Section 404(4)(b) in Jharkhand Municipal Act, 2011 (b)at any time the Government is satisfied that the municipality is not taking steps necessary to prepare such Master Plan within that period, and