Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Kerala - Subsection

Section 65(2)(f) in Kerala Real Estate (Regulation and Development) Act, 2015

(f)time, places and the procedure in regard to transaction of business at the. meetings of the Authority, under sub-section (1) of section 29;