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State of West Bengal - Section

Section 14 in West Bengal Societies Registration Rules, 1963

14. Fees.

— The fees payable under the Act shall be as provided in the Schedule to these rules. All fees shall be paid in cash.Form I(See rule 4)Register of SocietiesThe West Bengal Societies Registration Act, 1961Number of the society on the register :Name of the society :Date of dissolution :How dissolved :
Serial No. Date of Registration Registered Office of the society Description of document filed By whom filed Signature of the Registrar
           
Form II(See rule 5)Index to the Register of SocietiesThe West Bengal Societies Registration Act, 1961
Name of the society Date of registration Number of society in the register Volume of register and folio
       
Form III(See rule 8)Application for Inspection, Copy or Extract of DocumentsThe West Bengal Societies Registration Act, 1961ToThe Registrar of Firms, Societies and Non-trading Corporations,West Bengal.I hereby apply for inspection/copy/extract of document/documents, the particulars of which are given below:No...................Dated ..................Name of the Society :Address of the Society :Registered number of the Society :Nature of particulars of documents Inspection/copy/extract fee—Rs. :Copy wanted of .........................Particulars furnished ........................Stamp :Cartridge paperCopying feeDate on which copy was prepared :Delivered on ....................................Signature of the person inspecting the document/documents or receiving delivery of the extract/copy of the document/documentsSignature of the applicant with addressForm IV(See rule 9)Filing of Alteration of the Memorandum or the Regulations by a SocietyThe West Bengal Societies Registration Act, 1961ToThe Registrar of Firms, Societies and Non-trading Corporations,West Bengal.I submit herewith, pursuant to rule 9, the altered Memorandum/Regulations a along with a brief statement of alteration as given below:Name of Society :Registered No, of the Society :Description of alterations in Memorandum/Regulations
Date of alteration Previous position Altered position
     
Form V(See rule 12)Notice Of Alteration Of The Memorandum Of Association Of A SocietyThe West Bengal Societies Registration Act, 1961ToThe Registrar of Firms, Societies and Non-trading Corporation,West Bengal.I hereby apply, pursuant to section 8(1) of the West Bengal Society Registration Act, 1961 for permission to the following alteration/alterations of the Memorandum of Association of the Society whose particulars are given below:Name of the Society :Registered No. of the Society :Existing provisions Proposed provisions :Date :Signature of the President/Secretary(Seal of the Society)Form VI(See rule 13)Filing of Annual and Other Returns by a SocietyThe West Bengal Societies Registration Act, 1961ToThe Registrar of Firms, Societies and Non-Trading Corporations,West Bengal.I submit herewith the annual and other returns as required under section 17 of the West Bengal Societies Registration Act, 1961.Name of the Society :Registered No. of the Society :Date of the Annual General Meeting :Date of the previous Annual General :Meeting :Number of members on the date of the Annual General Meeting :Name and address of the Auditor :Enclosures :Date :Signature of President/Secretary(Seal of the Society)The Schedule(See rule 14)FeesSociety Registration fees — 150
1. Upon a Memorandum of appeal under section 7(3) of the Act. Rs. 70.00(Rupees Seventy)
2. Upon alteration of Memorandum or Regulations under section9(1) of the Act. Rs. 50.00(Rupees Fifty)
3. Upon Annual return under section 17(1) of the Act. Rs. 25.00(Rupees Twenty-five)
4. Upon change in the composition of the Governing Body or in theholder of the office of the President or the Secretary undersection 17(3) of the Act. Rs. 5.00(Rupees Five)
5. For certified copy of Memorandum of Association or extract ofany document or any part of document under section 29 of the Act. Rs. 10.00(Rupees Ten per page or part thereof)
6. For duplicate copy of the certificate of Registration. Rs. 10.00(Rupees Ten)