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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(c) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(c)in case the layout-design has been commercially exploited before date of registration under section 13, the period of such exploitation and the place of exploitation;