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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(5) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(5)The specific duties of each category of staff working in the Institutions are as shown in Schedule - 3. These duties are in addition to the duties mentioned in the above Rules.