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[Cites 0, Cited by 0] [Section 455(1)] [Section 455] [Entire Act]

State of Karnataka - Subsection

Section 455(1)(b) in Karnataka Municipal Corporations Act, 1976

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to his agent, clerk or servant or some adult member of his family; or