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Supreme Court - Daily Orders

Commissioner Of Service Tax Delhi vs M/S. Dharampal Satyapal Sons Pvt. Ltd. on 4 February, 2019

Bench: Mohan M. Shantanagoudar, Ajay Rastogi

     ITEM NO.5                           COURT NO.14                  SECTION XVII

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

                               CIVIL APPEAL Diary No(s). 36485/2018

     COMMISSIONER OF SERVICE TAX, DELHI                                Appellant(s)

                                                 VERSUS

     M/S. DHARAMPAL SATYAPAL SONS PVT. LTD.                            Respondent(s)

     ( IA No.16513/2019-CONDONATION OF DELAY IN FILING and IA
     No.16515/2019-STAY APPLICATION and IA No.16514/2019-CONDONATION OF
     DELAY IN REFILING )

     Date : 04-02-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                         HON'BLE MR. JUSTICE AJAY RASTOGI

     For Appellant(s)              Mr.   Sanjay Jain, ASG
                                   Ms.   Nisha Bagchi, Adv.
                                   Mr.   Rajiv Nanda, Adv.
                                   Mr.   B. Krishna Prasad, AOR

     For Respondent(s)             Mr.   Balbir Singh, Sr. Adv.
                                   Mr.   Ajoy K. Roy, Adv.
                                   Mr.   Shantanu Tyagi, Adv.
                                   Mr.   K. Gurumurthy, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.960 of 2014.

(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.02.04 17:00:24 IST Reason: