Supreme Court - Daily Orders
Commissioner Of Service Tax Delhi vs M/S. Dharampal Satyapal Sons Pvt. Ltd. on 4 February, 2019
Bench: Mohan M. Shantanagoudar, Ajay Rastogi
ITEM NO.5 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 36485/2018
COMMISSIONER OF SERVICE TAX, DELHI Appellant(s)
VERSUS
M/S. DHARAMPAL SATYAPAL SONS PVT. LTD. Respondent(s)
( IA No.16513/2019-CONDONATION OF DELAY IN FILING and IA
No.16515/2019-STAY APPLICATION and IA No.16514/2019-CONDONATION OF
DELAY IN REFILING )
Date : 04-02-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Mr. Sanjay Jain, ASG
Ms. Nisha Bagchi, Adv.
Mr. Rajiv Nanda, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Balbir Singh, Sr. Adv.
Mr. Ajoy K. Roy, Adv.
Mr. Shantanu Tyagi, Adv.
Mr. K. Gurumurthy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No.960 of 2014.
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.02.04 17:00:24 IST Reason: